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Budget session 2016 from 23 February till 13 May - (04 Feb 2016)

MANU/PIBU/0163/2016

The Budget Session of the Parliament in 2016 will begin 23rd February and end on 13th May. The Sessions is expected to have a total of 31 sittings over 81 days.

Tags : BUDGET   SESSION   2016   PARLIAMENT  

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