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Delhi HC and District Courts to Shift to Virtual Mode of Hearings Till April 23 - (09 Apr 2021)

CIVIL

Delhi High Court has ordered through its Registrar General that in light of the alarming rise in Covid-19 cases in the NCT of Delhi, the High Court and all district courts in the capital will shift to the virtual mode of hearings till 23rd April, 2021.

Tags : DELHI HIGH COURT   VIRTUAL MODE OF HEARINGS  

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