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SC Dismisses Appeals of Maharashtra Govt, Anil Deshmukh Against CBI Enquiry - (09 Apr 2021)

CRIMINAL

Supreme Court has dismissed the petitions filed by Maharashtra Government and its former Home Minister Anil Deshmukh challenging the Bombay High Court direction for Central Bureau of Investigation preliminary enquiry on the allegations raised by former Mumbai Police Commissioner Param Bir Singh.

Tags : SUPREME COURT   ANIL DESHMUKH  

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