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Madras HC Directs Govt to Apprise it of Vigilance and Anti-Corruption Mechanisms - (09 Apr 2021)

CIVIL

Madras High Court has directed the State government to apprise it of the structure of vigilance and anti-corruption mechanism set up in the State, the extent of work done by the officials concerned in the last three financial years and the degree of independence accorded to the Vigilance Commissioner and the Directorate.

Tags : MADRAS HIGH COURT   VIGILANCE AND ANTI-CORRUPTION MECHANISMS  

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