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Patna HC Grants Compensation to Father of Boy Who Died in Munger Maa Durga Pooja Firing Accident - (08 Apr 2021)

CIVIL

Patna High Court has granted Rs. 10 lakh as compensation to the father of a 18 years old boy who died in October, 2020 in the Munger Maa Durga Pooja firing incident, holding that the State has a duty to protect the life of its citizens.

Tags : PATNA HIGH COURT   BOY WHO DIED IN MUNGER MAA DURGA POOJA FIRING ACCIDENT  

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