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Delhi HC Refuses to Quash Criminal Defamation Case Against Arun Purie And Others - (08 Apr 2021)

CRIMINAL

Delhi High Court has dismissed a petition filed by former India Today Editor-in -Chief Arun Purie and others seeking to quash a defamation complaint lodged against him by a former Indian Diplomat in relation to an article published in India Today Magazine in 2007.

Tags : DELHI HIGH COURT   CRIMINAL DEFAMATION CASE AGAINST ARUN PURIE  

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