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Bombay HC Issues Guidelines for Effective Implementation of POCSO Act - (08 Apr 2021)

CRIMINAL

Bombay High Court has issued guidelines for the effective implementation of the Protection of Children from Sexual Offences (POCSO Act) Act, 2012 and ensure the right of a child victim to participate in the in the Judicial process is protected.

Tags : BOMBAY HIGH COURT   EFFECTIVE IMPLEMENTATION OF POCSO ACT  

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