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Madras HC Directs Government to Concentrate on Containing Second Wave of COVID-19 - (08 Apr 2021)

CIVIL

Madras High Court has directed the Tamil Nadu government to concentrate on containing the raging second wave of COVID-19. The Court has noted that some States had already imposed night curfew, and even a lockdown, and that Tamil Nadu government should consider effective measures as well.

Tags : MADRAS HIGH COURT   CONTAINING SECOND WAVE OF COVID-19  

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