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Andhra Pradesh HC Overturns Decision to Impose Stay on MPTC and ZPTC Elections - (08 Apr 2021)

ELECTION

Andhra Pradesh High Court has cleared the way for MPTC and ZPTC elections scheduled for 8th April, 2021, by overturning Justice U. Durga Prasad Rao's decision to impose a stay on the State Election Commission (SEC)'s notification.

Tags : ANDHRA PRADESH HIGH COURT   STAY ON MPTC AND ZPTC ELECTIONS  

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