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Kerala HC Directs EC to Place on Record Reasons for Keeping in Abeyance to Fill Rajya Sabha Seats - (08 Apr 2021)

ELECTION

Kerala High Court has directed the Election Commission to place on record its reasons for keeping in abeyance elections to fill vacancies of three Rajya Sabha seats. The incumbents of the three seats from Kerala are retiring on April 21.

Tags : KERALA HIGH COURT   FILLING VACANCIES IN RAJYA SABHA  

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