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Karnataka HC Directs Authorities to Conduct Surprise Visits to Ensure Compliance - (08 Apr 2021)

CIVIL

Karnataka High Court has directed the State government and Bruhat Bengaluru Mahanagara Palike (BBMP) to ensure that surprise visits are undertaken in various establishments, hotels, restaurants and apartment complexes to ensure that directions are followed, amidst rising covid-19 cases in the State and especially in Bengaluru Urban district.

Tags : KARNATAKA HIGH COURT   SURPRISE VISITS TO ENSURE COMPLIANCE  

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