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HP HC Denies Anticipatory Bail to Man Accused of Flesh Trade of Adolescent Girls - (07 Apr 2021)

CRIMINAL

Himachal Pradesh High Court has denied anticipatory bail to a man apprehending arrest in a case for allegedly being a part of racket involved in fishing adolescent girls for throwing them in international flesh trade by trafficking them abroad after alluring them for marriage.

Tags : HIMACHAL PRADESH HIGH COURT   MAN ACCUSED OF FLESH TRADE OF ADOLESCENT GIRLS  

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