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Madras HC Asks Police to Ensure Special Arrangements for Movement of Vehicles - (07 Apr 2021)

CIVIL

Madras High Court has asked the Police authorities to ensure that in making special arrangements for movement of vehicles/ convoy of VIPs/ dignitaries, least inconvenience is caused to the ordinary citizens unless the high dignitaries are of the status of, say, the President or the Prime Minister of India.

Tags : MADRAS HIGH COURT   SPECIAL ARRANGEMENTS FOR MOVEMENT OF VEHICLES  

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