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Patna HC Acquits 3 Accused Persons of Rape and Murder Charges of Minor Girl - (07 Apr 2021)

CRIMINAL

Patna High Court has acquitted three accused persons of the charges of raping and murdering a 13 year old minor girl thereby setting aside the death sentence awarded to them by the trial court after observing that the "entire bucket of evidence was either inadmissible or unbelievable to rely upon by the Court."

Tags : PATNA HIGH COURT   RAPE AND MURDER CHARGES OF MINOR GIRL  

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