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Allahabad HC Asks UP Govt to Consider Administering Vaccines to All Citizens - (07 Apr 2021)

CIVIL

Allahabad High Court has asked the State Government to consider administering vaccine to all the citizens and not just those who are above 45 years of age, in view of the threat posed by the second wave of Covid-19 pandemic. The Court has expressed concern for such students who are to appear in the Uttar Pradesh High School and Intermediate Examinations.

Tags : ALLAHABAD HIGH COURT   VACCINES TO ALL CITIZENS  

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