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Delhi HC Issues Notice on Plea by Delhi 2020 Riots Victim Seeking Damages - (07 Apr 2021)

CRIMINAL

Delhi High Court has issued notice on and sought responses of the Centre, Delhi Government and others on a plea by a Delhi 2020 riots victim seeking damages worth Rs. 5 lakhs against the looting, burning and destroying of his rented shop in North-East Delhi's Shiv Vihar.

Tags : DELHI HIGH COURT   DAMAGES TO RIOTS VICTIM  

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