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Bombay High Court Orders Second Autopsy on Body of Minor in Custodial Death Case - (07 Apr 2021)

CRIMINAL

Bombay High Court has ordered a second post-mortem on the body of a Minor who allegedly died in Police Custody in July 2018. The Court has directed Sir JJ Hospital authorities to conduct a second post mortem of Sachin Jaiswar, a 17-year-old boy whose family had refused to take the body until a second post mortem was done.

Tags : BOMBAY HIGH COURT   SECOND AUTOPSY ON BODY OF MINOR  

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