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CBIC Notifies Customs (Verification of Identity and Compliance) Regulations, 2021 - (07 Apr 2021)

CUSTOMS

Central Board of Indirect Taxes and Customs (CBIC) has notified the Customs (Verification of Identity and Compliance) Regulations, 2021, which will be applicable to Importers; Exporters; and Customs Brokers who are newly engaging in import or export activity.

Tags : CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS   CUSTOMS (VERIFICATION OF IDENTITY AND COMPLIANCE) REGULATIONS   2021  

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