CESTAT, Delhi: Cenvat Credit Admissible for Input Service Used in Storage Facilities - (07 Apr 2021)
EXCISE
Customs, Excises, and Service Taxes Appellate Tribunal (CESTAT), Delhi has ruled that the Cenvat Credit is admissible for input service used in storage facilities for inputs outside the premises in relation to the manufacture of goods.
Tags : CUSTOMS EXCISES AND SERVICE TAXES APPELLATE TRIBUNAL CENVAT CREDIT
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