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Telangana HC Directs State to File Fresh Status Report to Tackle Covid-19 Spread in State - (07 Apr 2021)

CIVIL

Telangana High Court has instructed State Government to file a fresh status report within 48 hours on steps taken to tackle further spread of the virus in the State, observing that the State government was going slow on conducting RT-PCR tests for diagnosis of COVID-19 among citizens.

Tags : TELANGANA HIGH COURT   FRESH STATUS REPORT TO TACKLE COVID-19 SPREAD  

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