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Delhi HC Refuses Interim Relief to MX Player for Exclusive Rights on 3 TVF Shows - (06 Apr 2021)

MEDIA AND COMMUNICATION

Delhi High Court has rejected digital media platform MX Player's (MXP) prayer to restrain TVF from "selling, licensing, exploiting or assigning rights" against the shows developed by TVF titled 'Immature Season 2', 'Aspirants Season 1' (UPSC Season 1) and 'Flames Season 3', to any other market player.

Tags : DELHI HIGH COURT   MX PLAYER   TVF SHOWS  

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