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Karnataka HC Directs BBMP to File Affidavit Stating Steps for Improvement of Parks - (06 Apr 2021)

CIVIL

Karnataka High Court has directed the Bruhat Bengaluru Mahanagara Palike (BBMP) to file an affidavit stating immediate steps which it will be taking for improvement of conditions of parks in the city of Bengaluru.

Tags : KARNATAKA HIGH COURT   STEPS FOR IMPROVEMENT OF PARKS  

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