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Karnataka HC Directs SIT to Probe Alleged Sex CD Case Involving Ramesh Jarkiholi - (06 Apr 2021)

CRIMINAL

Karnataka High Court has directed the Special Investigation Team (SIT) constituted to probe the alleged sex CD case involving former State minister Ramesh Jarkiholi, to submit in a sealed envelope a report on the investigation so far carried out by it.

Tags : KARNATAKA HIGH COURT   RAMESH JARKIHOLI  

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