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Karnataka HC: Prior Environmental Clearance Not Needed for Widening Work of NH 4-A - (06 Apr 2021)

ENVIRONMENT

Karnataka High Court has held that prior environmental clearance is not needed for the widening work of the 82 kilometres stretch of National Highway 4-A in the State of Karnataka in terms of the EIA Notification dated August 22, 2013.

Tags : KARNATAKA HIGH COURT   WIDENING WORK OF NH 4-A  

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