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Delhi Court Grants Bail to Anoop Kumar Gupta in Augusta Westland Money Laundering Case - (06 Apr 2021)

CRIMINAL

Delhi Court has granted bail to businessman Anoop Kumar Gupta, an accused in the Augusta Westland money laundering case subject to his furnishing of personal bond of Rs. 5 Lakhs with two sureties of like amount.

Tags : DELHI COURT   AUGUSTA WESTLAND MONEY LAUNDERING CASE  

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