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Delhi HC Directs for Alternate Remedies to Family of a Man Incorrectly Buried in Saudi Arabia - (06 Apr 2021)

CIVIL

Delhi High Court has directed the Ministry of External Affairs to expedite and suggest alternate legal remedies for the process of exhumation and transport of the remains of one Sanjeev Kumar, an Indian migrant who was allegedly incorrectly buried as per Muslim rites in Saudi Arabia upon his death there.

Tags : DELHI HIGH COURT   MAN INCORRECTLY BURIED IN SAUDI ARABIA  

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