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Mumbai Sessions Court Dismisses Revision Petition Against Summons in Javed Akhtar's Defamation Case - (06 Apr 2021)

CRIMINAL

Mumbai Sessions Court has rejected the revision application by actor Kangana Ranaut seeking to suspend the proceedings against her in the criminal defamation case filed by veteran lyricist Javed Akhtar.

Tags : MUMBAI SESSIONS COURT   KANGANA RANAUT   JAVED AKHTAR'S DEFAMATION CASE  

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