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Karnataka HC: Compulsory Service Not Applicable to PG Medical Students Admitted Before 2018-19 - (06 Apr 2021)

LAW OF MEDICINE

Karnataka High Court has clarified that provisions of Karnataka Compulsory Service Training by Candidates Completed Medical Courses Act, 2012 will not be applicable to the Post-Graduate medical students/petitioners who were admitted to the course during the academic years 2016-17 and 2017-18.

Tags : KARNATAKA HIGH COURT   COMPULSORY SERVICE  

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