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SC Declines Plea Seeking Extension of Time for Completion of Election to Tamulpur Assembly - (06 Apr 2021)

ELECTION

Supreme Court has declined to entertain the plea by Bodoland People's Front seeking extension in time for completion of election to the Tamulpur Assembly constituency in Assam scheduled to be held on 6th April 2021.

Tags : SUPREME COURT   TAMULPUR ASSEMBLY  

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