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Centre Promulgates Tribunals Reforms Ordinance, 2021 - (05 Apr 2021)

CIVIL

Central Government has notified the Tribunals Reforms (Rationalisation and Conditions of Service) Ordinance, 2021, to dissolve certain existing appellate bodies and transfer their functions to other existing judicial bodies.

Tags : CENTRAL GOVERNMENT   TRIBUNALS REFORMS ORDINANCE   2021  

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