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SC Stays Order Restoring 'Land De-Notification Corruption Case' Against CM Yediyurappa - (05 Apr 2021)

CRIMINAL

Supreme Court has stayed an order of the Karnataka High Court, restoring the corruption case filed against Chief Minister BS Yeddyurappa, in relation to alleged land de-notification.

Tags : SUPREME COURT   LAND DE-NOTIFICATION CORRUPTION CASE  

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