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New Chief Justice of Gujarat High Court - (03 Feb 2016)

MANU/PIBU/0147/2016

Administrative

Justice Ramayyagari Subhash Reddy, Judge of the High Court of Judicature at Hyderabad for the State of Telangana and the State of Andhra Pradesh has been appointed Chief Justice of the Gujarat High Court.

Relevant : Appointment and Transfer of High Court Judges February, 2016 MANU/PIBU/0154/2016

Tags : GUJARAT HIGH COURT   CHIEF JUSTICE  

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