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Delhi HC Grants Anticipatory Bail to Doctor Accused of Raping Woman - (05 Apr 2021)

CRIMINAL

Delhi High Court has granted anticipatory bail to a Delhi based Doctor accused of raping a woman on the pretext of false promise of marriage, after observing that there was no forceful sexual assault in the case. The Court has observed that there was nothing on record to indicate that he promised to marry her and therefore the question of whether such consent by the prosecutrix to have a physical relationship with him was a free consent or not needs to be decided in the trial.

Tags : DELHI HIGH COURT   DOCTOR ACCUSED OF RAPING WOMAN  

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