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Delhi Court Denies Bail to Man Who Carried Big Sword at Red Fort During Farmers Protest - (05 Apr 2021)

CRIMINAL

Delhi Court has denied bail to one, Preet Pal Singh, a 37 year old man, who was allegedly seen in the photographs and videos carrying a big sword and waving the same at the rampat of Red Fort in connection with the violence that broke out in the National capital in the wake of farmer's protest tractor rally.

Tags : DELHI COURT   FARMERS PROTEST  

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