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Kerala HC: Voters Should be Able to See Name, Photograph and Symbol of Candidates with Clarity - (05 Apr 2021)

ELECTION

Kerala High Court has emphasized upon the importance of being able to see the name, photograph, and symbol with clarity, stating that it is important and essential that citizens, who are to caste (cast) vote, are able to see the name, photograph and symbol of all candidates with sufficient clarity for any free and fair election.

Tags : KERALA HIGH COURT   CLARITY OF NAME   PHOTOGRAPH AND SYMBOL OF CANDIDATES  

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