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Delhi HC Directs Police for Report on Alleged Illegal Detaining of Man in Matrimonial Dispute Matter - (05 Apr 2021)

CRIMINAL

Delhi High Court has issued notice on a petition alleging illegal detaining and beating of a man involved in a matrimonial dispute by the Delhi Police and directed the police to file a status report on the incident.

Tags : DELHI HIGH COURT   ILLEGAL DETAINING OF MAN IN MATRIMONIAL DISPUTE MATTER  

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