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CBDT Notifies Scrapping of Certain Forms for Income Tax Deductions - (05 Apr 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has notified that Form 10G, 56, 3CF-I, 3CF-II and 3CF-III under the Income Tax Act, 1961 ceased to be effective on or after the 1st April, 2021.

Tags : CENTRAL BOARD OF DIRECT TAXES   FORMS FOR INCOME TAX DEDUCTIONS  

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