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CBDT Extends Deadline for Uploading UDIN for Audit Forms/Audit Certificates - (05 Apr 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has extended the deadline for uploading of UDIN for Audit Forms / Audit certificates till 30th April, 2021. The UDIN is mandatory for upload of the Audit Report and CA certification forms in the e-filing portal.

Tags : CENTRAL BOARD OF DIRECT TAXES   UPLOADING UDIN FOR AUDIT FORMS/AUDIT CERTIFICATES  

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