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Madras HC Refuses Urgent Hearing of DMK Plea Challenging EC Order Barring A Raja - (02 Apr 2021)

ELECTION

Madras High Court has refused to urgently hear Dravida Munnetra Kazhagam's plea challenging the Election Commission's order barring party's deputy general secretary A Raja from campaigning for 48 hours. The Election Commission had also delisted Raja from the DMK star campaigner list.

Tags : MADRAS HIGH COURT   A RAJA  

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