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Kerala HC Directs EC to Take Steps to Prevent Double Voting - (02 Apr 2021)

ELECTION

Kerala High Court has directed the Election Commission (EC) and all the functionaries under the election laws to take all the possible steps to prevent double voting or impersonated voting. The Court has ordered the EC and Chief Electoral Officer to give a public notice cautioning the voters that strict action would be taken against those who attempt to cast multiple votes.

Tags : KERALA HIGH COURT   DOUBLE VOTING  

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