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Central Government Extends Aadhaar-PAN Linking Deadline Till June 30 - (02 Apr 2021)

CIVIL

Central Government has extended the last date for linking of Aadhaar number with PAN has from March, 31 2021 to June, 30 2021, keeping in mind the difficulties arising out of the COVID-19 pandemic.

Tags : CENTRAL GOVERNMENT   AADHAAR-PAN LINKING DEADLINE  

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