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Delhi HC Seeks Status Report to Investigate into Alleged Digital Fraud by Facebook - (02 Apr 2021)

CRIMINAL

Delhi High Court has sought Delhi Police Cyber Cell's status report in a plea pertaining to alleged click fraud and other digital criminal frauds hatched by Facebook thereby seeking directions on Union of India, Delhi Police and Cyber Crime Cell to jointly constitute a Special Investigation Unit (SIT) for investigating into the complaint made by the petitioner company.

Tags : DELHI HIGH COURT   ALLEGED DIGITAL FRAUD BY FACEBOOK  

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