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Delhi Court Grants Bail to Woman Accused of Dowry Death and Abortion - (02 Apr 2021)

CRIMINAL

Delhi Court has granted bail to a woman, accused of dowry death and causing abortion of a three month old foetus, on the account of her being lodged in the Tihar Jail with her 21 months old son in view of her judicial custody.

Tags : DELHI COURT   BAIL TO WOMAN ACCUSED OF DOWRY DEATH  

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