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RBI announces Regulatory Relaxations for Startups- (Reserve Bank of India) (02 Feb 2016)

MANU/RPRL/0048/2016

Banking

The Reserve Bank of India has highlighted steps taken to promote the ease of doing business and creating conditions conducive for growth of start-ups. The measures, amongst others, include enabling foreign capital investment being received by start-ups and permitting receipt of consideration towards transfer of ownership of start-up by way of deferred payment.

Relevant : Sixth Bi-monthly Monetary Policy Statement MANU/RPRL/0047/2016

Tags : START-UP   RBI   EASE OF DOING BUSINESS  

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