-Manupatra

Karnataka HC Stays Investigation against IIM-B Faculty for Caste Based Discrimination || CCI Closes Plea regarding Abuse of Dominant Position by Coal India Limited || Ker. HC Stays Proceedings requiring Malayalam Newspaper to Disclose Source on Report of Data Leak || Ker. HC Stays Proceedings requiring Malayalam Newspaper to Disclose Source on Report of Data Leak || Ker. HC: 'Mridanga Vision' Proprietor to Surrender in Case Related to Accident of Thrikkakara MLA || Ker. HC: Universities under Obligation to Verify Educational Certificate of Enrollment Applicants || Mahila Court in Chennai Convicts Accused for Pushing Woman in Front of a Moving Train || CAQM Sub-Committee Revokes Stage-III of Revised GRAP in the entire NCR || SEBI Issues Circular regarding Transfer of Shareholdings || Reserve Bank of India Releases December Issue of the Financial Stability Report

Supreme Court Sets Aside Bail Granted to Man Accused of Murdering Lady Doctor - (01 Apr 2021)