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Madras High Court Directs Reburial of COVID-19 Victim Dr Simon Hercules - (01 Apr 2021)

CIVIL

Madras High Court, after 11 months of his death, has ordered the exhumation of the body of Dr Simon Hercules, who had been treating Covid patients and fell victim to the virus in April last year.

Tags : MADRAS HIGH COURT   SIMON HERCULES  

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