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Madhya Pradesh Government Notifies 'The Madhya Pradesh Freedom of Religion Act, 2020' - (01 Apr 2021)

CRIMINAL

Madhya Pradesh Government has notified 'The Madhya Pradesh Freedom of Religion Act, 2020' which provides for a prison term of up to 10 years for anyone found guilty of using marriage to force someone to change their religion.

Tags : MADHYA PRADESH GOVERNMENT   FREEDOM OF RELIGION  

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