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J&K High Court Orders Transfer of 148 Judicial Officers Across UT of J&K, Ladakh - (31 Mar 2021)

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Jammu and Kashmir High Court has ordered a massive reshuffle in subordinate judiciary with 148 judicial officers transferred and posted at new places across the Union Territories of Jammu and Kashmir and Ladakh.

Tags : J&K HIGH COURT   JUDICIAL OFFICERS  

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