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Delhi High Court: ITBP Official's Plea to Stall Transfer on Pretext of Wife's Mental Health Dismissed - (31 Mar 2021)

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Delhi High Court has dismissed a plea by an ITBP constable seeking to stall his transfer to Ladakh on the pretext that his wife was suffering from depression and was a threat to their infant son.

Tags : DELHI HIGH COURT   ITBP  

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