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Madras HC: Improve Conditions of Fishermen, Educate Them in Respect of Hygiene and Presentation - (31 Mar 2021)

CIVIL

Madras High Court while hearing two pleas instituted by fishermen associations has asked the Centre and the State to put their best foot forward for improving the conditions of the fishermen across the State of Tamil Nadu.

Tags : MADRAS HC   FISHERMEN  

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